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Kishalay Roychowdhury vs Shrimati Manashi Goswami & Anr
2023 Latest Caselaw 3384 Cal

Citation : 2023 Latest Caselaw 3384 Cal
Judgement Date : 12 May, 2023

Calcutta High Court (Appellete Side)
Kishalay Roychowdhury vs Shrimati Manashi Goswami & Anr on 12 May, 2023

18 12.5.2023 SAT 190 of 2015 Ct-08 Kishalay Roychowdhury Vs.

Shrimati Manashi Goswami & Anr.

ar Mr. Rabindranath Mahata ... For the Appellant

On the prayer of the learned counsel appearing for the appellant, time to file certified copy of the judgment and decree of the trial court as well as the first appellate court is extended for one week from date. In default, the appeal shall stand dismissed.

In the event, the said documents are filed, the appeal shall be listed in the monthly combined list of June, 2023.

(Uday Kumar, J.) (Soumen Sen, J.)

 
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