Citation : 2023 Latest Caselaw 3362 Cal
Judgement Date : 11 May, 2023
11.05.2023 Serial no. 57 Wt. 58 Dd
CRA 97 of 2020 with CRAN 3 of 2021 In the matter of : Login Das @ Lagin Rabi Das ... ...Appellant
with CRA 236 of 2020 In the matter of : Narayan Yadav @ Jadab ... ...Appellant
Mr. Sekhar Kr. Basu, ld. Sr. adv. Mr. Abhijit Ganguly, Mr. Mitul Hajra, Advocates ... ... For the Appellant in CRA 97 of 2020
Mr. Kaushik Chowdhury, Ms. Busra Khatun, Advocates ... ... For the Appellant in CRA 236 of 2020
Mr. Sanjoy Bardhan, Mr. Saryati Dutta, Advocates ... ...For the State
Two appeals are taken up for analogous hearing as they emanate out of the same impugned judgment of conviction and order of sentence.
In course of hearing learned senior advocate appearing for the appellant in CRA 97 of 2020, need for considering the contents of material exhibit-I was felt.
In such circumstances, list the two appeals in the monthly list of June, 2023.
In the meantime, learned trial Court is requested to transmit material exhibit-I to this Court.
Department will take necessary steps in this regard.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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