Biplab Talukdar vs The State Of West Bengal & Ors
2023 Latest Caselaw 3359 Cal

Citation : 2023 Latest Caselaw 3359 Cal
Judgement Date : 11 May, 2023

Calcutta High Court (Appellete Side)

Biplab Talukdar vs The State Of West Bengal & Ors on 11 May, 2023

   Ct. 05
Item No.13
11.05.2023
(Suvendu)

                              WPA 11405 of 2023

                             Biplab Talukdar
                                      Vs.
                        The State of West Bengal & Ors.


                           Mr. Biswaroop Bhattacharya
                           Mr. Santanu Das
                                           ...for the petitioner

                           Mr. Nilotpal Chatterjee
                           Mr. Debraj Sahu
                                                .....for the State




                   Heard learned counsel appearing for the
             petitioner and the State.
                   The private respondent is not represented

despite being served.

The affidavit of service is on record. List this matter on 16 th May, 2023 under the heading "For Judgment".

(Moushumi Bhattacharya, J.)

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