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M/S. Safecare Rubber Products ... vs The State Of West Bengal & Ors
2023 Latest Caselaw 3355 Cal

Citation : 2023 Latest Caselaw 3355 Cal
Judgement Date : 11 May, 2023

Calcutta High Court (Appellete Side)
M/S. Safecare Rubber Products ... vs The State Of West Bengal & Ors on 11 May, 2023
                                           1




07   11.05.2023                              MAT 669 of 2023
RP   Ct. No. 01
AN                                                 with
                                           IA No. CAN 1 of 2023

                           M/s. Safecare Rubber Products Pvt. Ltd. & anr.
                                                  Vs.
                                    The State of West Bengal & Ors.


                  Mr. Pradip Kumar Tarafder
                  Mr. Sambuddha Dutta
                                                           ... For the Appellant

                  Mr. Debasish Ghosh
                  Mr. Debraj Sahu
                                                           ... For the State



                              1.

As submitted, Item no. 904 of Combined

Monthly List of May, 2023 being MAT 296 of 2023 with CAN

1 of 2023 (M/s. Safecare Rubber Products Pvt. Ltd. & anr.

vs. State of West Bengal & ors.) is considered and taken up

alongwith this matter for hearing.

2. Heard learned counsel for the parties

elaborately. Hearing is concluded. Judgment stands

reserved.

(T. S. Sivagnanam) Chief Justice

(Hiranmay Bhattacharyya, J.)

 
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