Five Star Logistics Private ... vs Union Of India & Ors
2023 Latest Caselaw 3326 Cal

10.05.2023
 Ct. 5
 D/L 20
  ab


                              WPA 10716 of 2023

                         Five Star Logistics Private Limited
                                     -Versus-
                               Union of India & Ors.


             Mr. Shubhankar Nag,
             Mr. Suryaneel Das
                                              ... for the petitioner

             Mr. Atarup Banerjee,
             Ms. Priti Jain
                                          ... for the Union of India

             Mr. Suddhasatva Banerjee,
             Mr. Aditya Sarkar
                                         ... for the respondent no. 5

Mr. Ranjan Bachawat, Mr. Dwaipayan B. Mullick Ms. Amrita Pandey, Mr. A. Sen ... for the respondent no. 6

Heard learned counsel for the petitioner, the

Railways/Tendering Authority, the respondent Nos. 5

and 6, who were two of the other participants in the

tender floated by the Railways for construction of Cargo

Terminal.

List this matter tomorrow, i.e. 11th May, 2023

under the heading "For Judgment".

( Moushumi Bhattacharya, J.)