Irc. Natural Resources P. Ltd. & ... vs The State Of West Bengal & Ors
2023 Latest Caselaw 3324 Cal

   D/L
Item No. 1
10.05.2023
 KOLE
                               MAT 1458 of 2018

                   IRC. Natural Resources P. Ltd. & Anr.
                                  -Vs.-
                      The State of West Bengal & Ors.


             Mr. Jishnu Saha, Sr. Adv.
             Mr. Shuvasish Sen Gupta,
             Mr. S. Mishra,
             Mr. B. Sen,
             Mr. Indranil Karfa
                                     ... for the appellants/writ petitioners.

             Mr. T. M. Siddiqui, AGP,
             Mr. Nilotpal Chatterjee,
                                                             ... for the State.

             Mr. Sanjay Saha,
             Mr. S. Bhattacharya,
                                           ... for the respondent nos. 4 to 6.

Written notes of arguments filed on behalf of the

appellants as well as the State be kept with the records.

Hearing is concluded. Judgment is reserved.

(Prasenjit Biswas, J.) (Arijit Banerjee, J.)