Raja Ruidas vs Unknown
2023 Latest Caselaw 3217 Cal

04.05.2023

CHC

C.R.A.(DB) 70 of 2022 IA NO: CRAN/1/2022

In the matter of: Raja Ruidas ... appellant

Mr. Sekhar Kumar Basu, Ld. Senior Advocate Mr. Sandipan Ganguly, ld. Sr. Advocate Ms. Manaswita Mukherjee ...for the appellant

Mr. Neguive Ahamed, Ld. A.P.P. Mrs. Zareen N. Khan, Mr. Arup Sarkar ...for the State

Heard learned Senior Advocate appearing for the

appellant.

Written notes of argument submitted on behalf of the

appellant be taken on record.

Heard learned advocate appearing for the State.

Notes of argument submitted on behalf of the State be

taken on record.

Hearing concluded.

Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)