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Ajahar Uddin Mollick vs Unknown
2023 Latest Caselaw 3215 Cal

Citation : 2023 Latest Caselaw 3215 Cal
Judgement Date : 4 May, 2023

Calcutta High Court (Appellete Side)

Ajahar Uddin Mollick vs Unknown on 4 May, 2023

04.05.2023

Srimanta

CRR/3217/2022

In the matter of : Ajahar Uddin Mollick

Mr. Gouranga Kumar Das ...for the petitioner.

It is submitted by the learned Advocate for the petitioner that the petitioner does not want to proceed with the instant case as the learned Court below has already disposed of CR Case No. 486/2021 by delivering final judgment.

In view of such submission, the instant revision be dismissed for non-prosecution.

( Bibek Chaudhuri, J. )

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