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Nirmal Kumar Khaitan And Another vs The Joint Chief Electrical ...
2023 Latest Caselaw 3154 Cal

Citation : 2023 Latest Caselaw 3154 Cal
Judgement Date : 2 May, 2023

Calcutta High Court (Appellete Side)
Nirmal Kumar Khaitan And Another vs The Joint Chief Electrical ... on 2 May, 2023
2nd May,
 2023
 (AK)
 23


                           W.P.A 15519 of 2022

                     Nirmal Kumar Khaitan and another
                                        Vs.
           The Joint Chief Electrical Inspector & Member Secretary
                              (Lifts) and another


                     Mr. Siddhartha Banerjee
                     Mr. Soumojit Majumder
                     Ms. Soni Ojha
                     Ms. Sonia Nandi
                                               ...for the petitioners.

                     Ms. Tuli Sinha
                                                     ...for the State.

                     Mr. Rahul Karmakar
                     Mr. Sounak Mukherjee
                     Mr. Sourav Guchhait
                     Mr. A.P. Agarwalla
                                        ...for the respondent no.2.

Heard learned counsel for the parties.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

 
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