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M/S E.C. Blades And Tools Pvt. Ltd vs Union Of India & Ors
2023 Latest Caselaw 3153 Cal

Citation : 2023 Latest Caselaw 3153 Cal
Judgement Date : 2 May, 2023

Calcutta High Court (Appellete Side)
M/S E.C. Blades And Tools Pvt. Ltd vs Union Of India & Ors on 2 May, 2023
02.05.2023
 sayandeep
 Sl. No. 24
 Ct. No. 05




                                   WPA 26052 of 2022

                           M/S E.C. Blades and Tools Pvt. Ltd.
                                      -Versus-
                               Union of India & Ors.


                    Mr. S. K. Kapur
                    Ms. Vineeta Meheria
                    Ms. Laboni Chaudhuri
                    Mr. Subhomoy Paul
                    Mr. Soumik Dey
                                            ....for the petitioner
                    Mr. Amitabha Nayak
                    Ms. Susmita Saha Dutta
                                          ......for the respondents

Learned counsel appearing for the respondent-

CLW submits that counsel has given short Note within

the time directed.

List this matter on 8th May, 2023 under the

heading "For Judgment".

(Moushumi Bhattacharya, J.)

 
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