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WPA/14162/1981
2023 Latest Caselaw 3148 Cal

Citation : 2023 Latest Caselaw 3148 Cal
Judgement Date : 2 May, 2023

Calcutta High Court (Appellete Side)
WPA/14162/1981 on 2 May, 2023
19     02.05.2023
tbsr   Ct. 39

                                   WPA 14162 of 1981
                         CAN 1 of 2005 (Old No: CAN 6708 of 2005)
                         CAN 2 of 2011 (Old No: CAN 112 of 2011)
                         CAN 3 of 2012 (Old No: CAN 4140 of 2012)


                         Mr. Debayan Bera
                         Mr. Sukumar Bhattacharyya
                         Mr. Dipendra Nath Chaunder
                                      .....for the petitioner

                         Mr. Susovan Sengupta
                         Mr. Soumitra Bandopadhyay
                         Mr. Prasanta Behari Mahata
                                      .....for the State

                         Mr. Satyajit Talukdar
                                       .....for the KMDA


                          Written note of submissions filed on behalf of the

                    State respondents is taken on record.

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J.)

 
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