Rup Anjum Shamsi & Ors vs Subir Sircar & Anr
2023 Latest Caselaw 3109 Cal

Citation : 2023 Latest Caselaw 3109 Cal
Judgement Date : 1 May, 2023

Calcutta High Court (Appellete Side)

Rup Anjum Shamsi & Ors vs Subir Sircar & Anr on 1 May, 2023

 9    01.05.
 Ct    2023                        CO No. 59 of 2023

rup                                Anjum Shamsi & Ors.
                                          versus
                                    Subir Sircar & Anr.


                       Mr. Samir Kumar Dhar,

Mr. Chittapriya Ghosh. .... For the petitioners.

Learned advocate appearing on behalf of the

petitioners is present.

None appears on behalf of the opposite parties on

call.

Let the matter be fixed on 10th May, 2023.

Order of stay of delivering judgment passed on

09.02.2023 be extended till 16th May, 2023 or until

further order whichever is earlier.

(Bibhas Ranjan De, J.)

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