Citation : 2023 Latest Caselaw 3107 Cal
Judgement Date : 1 May, 2023
CRA 116 of 2021
01.05.2023
Sl. 73
Court No.29
In the matter of: Somnath Das @ Somenath Das
(AD) ... Appellant.
Mr. Saryati Datta
... for the appellant.
Mr. Bidyut Kumar Ray,
Ms. Rita Dutta
... for the State.
The appeal is directed against a judgment of acquittal.
The appeal is admitted on June 25, 2021.
The appellant will inform the respondent nos.2 to 5 as to the
pendency of the present appeal.
List the appeal on May 8, 2023.
(Debangsu Basak, J.)
(Md. Shabbar Rashidi, J.)
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