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Priya Bagdi @ Priyo Bagdi vs Unknown
2023 Latest Caselaw 3105 Cal

Citation : 2023 Latest Caselaw 3105 Cal
Judgement Date : 1 May, 2023

Calcutta High Court (Appellete Side)
Priya Bagdi @ Priyo Bagdi vs Unknown on 1 May, 2023
                                     CRA 368 of 2021
01.05.2023

With Sl. 74 Court No.29 IA No.: CRAN 2 of 2022 (AD) In the matter of: Priya Bagdi @ Priyo Bagdi ... Appellant.

Mr. Suman De

... for the appellant.

Mr. Sudip Ghosh Mr. Bitasok Banerji ... for the State.

Heard the learned Advocates for the appellant and the State.

Hearing concluded. Judgment reserved.

(Debangsu Basak, J.)

(Md. Shabbar Rashidi, J.)

 
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