Citation : 2023 Latest Caselaw 3099 Cal
Judgement Date : 1 May, 2023
01.05.2023
SL No.3
Court No.8
(gc)
FAT 11 of 2018
Smt. Ananya Chowdhury (Bose)
Vs.
Kuntal Chowdhury
Mr. Malay Bhattacharyya,
Ms. Sudipta Sen Gupta,
...for the Appellant.
Mr. Shyamal Kr. Pandey,
Mr. Somnath Gangopadhyay,
...for the Respondent.
The time to file affidavit of assets and liabilities in
terms of Enclosure-I of the judgment of the Hon'ble
Supreme Court in Rajnesh Vs. Neha reported in 2021 (2)
SCC 314 is extended by 10 days from date.
The matter stands adjourned for two weeks.
(Uday Kumar, J.) (Soumen Sen, J.)
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