Ct 39 M/S. Sudhir Chandra Das & Sons ... vs The State Of West Bengal & Ors
2023 Latest Caselaw 3096 Cal

Citation : 2023 Latest Caselaw 3096 Cal
Judgement Date : 1 May, 2023

Calcutta High Court (Appellete Side)

Ct 39 M/S. Sudhir Chandra Das & Sons ... vs The State Of West Bengal & Ors on 1 May, 2023

   51
01.05.2023                       WPA 11829 of 2021
  ssi

   Ct 39                M/s. Sudhir Chandra Das & Sons & anr.
                                      -vs-
                               The State of West Bengal & ors.    .


                               Mr. Ajay Debnath
                               Mr. Pradip Kar
                               Mr. Sujit Saha
                               Mr. Devranjan Das
                               Ms. S. Datta

                                                   ...for the petitioners
                               Mr. Susovan Sengupta
                               Mr. Subir Pal
                                                   ...for the State




                  Written note of arguments filed on behalf of the State-

             respondents is taken on record.

Hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

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