Citation : 2023 Latest Caselaw 3093 Cal
Judgement Date : 1 May, 2023
01.05.2023
Ct. 35 Sd. 17. CRA 524 of 2012
Krishnapada Mahato & ors.
Vs.
State of West Bengal
Mr. Abhara Mukherjde ..For the petitioner.
Mr. P.K. Dutta Mr. Santunu Deb Roy Md. Kutubuddin ..For the State.
Hearing is concluded.
Let this matter reserved for judgment.
( Rai Chattopadhyay J. )
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