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Spectrum Filtration Private ... vs Fablab Engineering India Private ...
2023 Latest Caselaw 1231 Cal/2

Citation : 2023 Latest Caselaw 1231 Cal/2
Judgement Date : 19 May, 2023

Calcutta High Court
Spectrum Filtration Private ... vs Fablab Engineering India Private ... on 19 May, 2023

OD-19

EC/424/2022 IN THE HIGH COURT AT CALCUTTA Ordinary Original Civil Jurisdiction ORIGINAL SIDE

SPECTRUM FILTRATION PRIVATE LIMITED VERSUS FABLAB ENGINEERING INDIA PRIVATE LIMITED

BEFORE The Hon'ble Justice AJOY KUMAR MUKHERJEE Date: 19TH MAY, 2023

APPEARANCE Ms. Sonia Sharma, Advocate Mr. Souradeep Banerjee, Adv.

....for the decree-holder

The Court: The judgment-debtor is not represented nor affidavit

of assets filed in terms of earlier order.

Let the matter appear on 7th June, 2023.

One more opportunity is given to the judgment-debtor to file

affidavit of assets by 7th June, 2023. In default, persons mentioned in

paragraph 10 of the affidavit filed in support of the Tabular Statement are

directed to appear personally on the date fixed.

(AJOY KUMAR MUKHERJEE, J.)

akg/

 
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