Pawan Properties vs Radha Devi Agarwal And Ors
2023 Latest Caselaw 1221 Cal/2

OD-4

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                            EC/593/2014
IA NO: GA/1/2015(Old No:GA/710/2015), GA/2/2015(Old No:GA/711/2015),
                             GA/4/2023
                            PAWAN PROPERTIES
                                    VS
                       RADHA DEVI AGARWAL AND ORS.

BEFORE :
THE HON'BLE JUSTICE BIBHAS RANJAN DE

Date : 18th May, 2023.

Appearance:

Mr. Soumya Ray Choudhury, Adv. Mr. Monoj Kumar Tiwari, Adv. Mr. Bhavesh Garodia, Adv.

Mr. A. Kothari, Adv.

...for the decree-holder.

Mr. Rupak Ghosh, Adv.

Mr. Aritra Basu, Adv.

Mr. Aniruddha Ganguly, Adv.

Mr. Rajib Ghosh, Adv.

...for the judgment-debtor no.2.

The Court : Let affidavit-in-reply filed on behalf of the judgment-debtor

no.2 in GA/4/2023 be taken with the records.

Let the matter appear on 6th July, 2023.

(BIBHAS RANJAN DE, J.)

s.pal