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Gajendra Padihari vs State Of West Bengal & Ors
2023 Latest Caselaw 1215 Cal/2

Citation : 2023 Latest Caselaw 1215 Cal/2
Judgement Date : 18 May, 2023

Calcutta High Court
Gajendra Padihari vs State Of West Bengal & Ors on 18 May, 2023
                                                                        OD-1

                          WPO/572/2017
                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                          ORIGINAL SIDE

                      GAJENDRA PADIHARI
                            VERSUS
                  STATE OF WEST BENGAL & ORS.


BEFORE
The Hon'ble Justice RAJA BASU CHOWDHURY
Date: 18TH MAY, 2023

                                                              APPEARANCE
                                               Mr. Tapas Kumar Dey, Advocate
                                                Ms. Susmita Mondal, Advocate
                                                     Mr. Rakesh Roy, Advocate
                                                            ....for the petitioner
                                           Mr. Santanu Kumar Mitra, Advocate
                                                                 ...for the State
                                           Mr. Sailesh Kumar Gupta, Advocate
                                                     ....for the respondent no.5

The court: Hearing is concluded. Judgment is reserved.

(RAJA BASU CHOWDHURY, J.)

akg/

 
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