Abp Private Limited vs Signet Media Service Private ...
2023 Latest Caselaw 1205 Cal/2

OD-1
                                 ORDER SHEET

                                  EC/18/2021

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                           ABP PRIVATE LIMITED
                                   VS
                   SIGNET MEDIA SERVICE PRIVATE LIMITED


    BEFORE:
    The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 17th May, 2023

Appearance:

Mr. Soumabho Ghose, Adv.

Mr. Soumitro Datta, Adv.

Ms. Arti Bhattacharyya, Adv.

...for the decree-holder

Mr. Subhabrata Datta, Adv.

Mr. Aranya Saha, Adv.

...for the judgment-debtor

The Court: The judgment-debtor undertakes to pay Rs.20 lakhs by 27th

May, 2023.

The persons mentioned in paragraph 18, if fails to make payment as

above and fails to appear personally on the date fixed in the event of non-

payment of said amount, warrant of arrest may be issued against the said

persons.

Let the matter appear on 7th June, 2023.

(AJOY KUMAR MUKHERJEE, J.)

B.Pal