Karnani Properties Ltd vs Rajesh Mitra And Anr
2023 Latest Caselaw 1203 Cal/2

OD-2
                                  ORDER SHEET
                                  EC/346/2022
                                IA NO:GA/1/2023
                                   GA/2/2023
                                   GA/3/2023
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                              KARNANI PROPERTIES LTD.
                                        VS
                               RAJESH MITRA AND ANR.


    BEFORE:
    The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 17th May, 2023

Appearance:

Mr. N. Chowdhury, Adv.

Ms. Anuradha Poddar, Adv. Mr. Shounak Mukhopadhyay, Adv.

...for the decree-holder

Mr. Arik Banerjee, Adv.

Mr. Arindam Paul, Adv.

...for the applicant

Mr. Dipayan Kundu, Adv.

Mr. Rohit Banerjee, Adv. ...for the judgment-debtors

The Court: In view of the order passed by the Hon'ble Supreme Court in

Special Leave Petition (Civil) Diary No(s). 17951/2023 whereby Apex Court had

stayed operation of the impugned order dated 8.12.2022, let the matter go out

of the list.

Liberty to mention.

(AJOY KUMAR MUKHERJEE, J.)

B.Pal