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K. P. Credit And Traders Private ... vs Anurag Rungta
2023 Latest Caselaw 1189 Cal/2

Citation : 2023 Latest Caselaw 1189 Cal/2
Judgement Date : 16 May, 2023

Calcutta High Court
K. P. Credit And Traders Private ... vs Anurag Rungta on 16 May, 2023
OCD-6
                               ORDER SHEET

                          IA No.GA 4 of 2022
                                  In
                             CS 30 of 2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE
                       (COMMERCIAL DIVISION)


                K. P. CREDIT AND TRADERS PRIVATE LIMITED
                                  VS.
                              ANURAG RUNGTA

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 16th May, 2023.

Mr. Soumik Ghosh, Advocate for plaintiff. Ms. Sananda Ganguli, Mr. Shubradip Roy, Advocates for defendant.

The Court : An Hon'ble Division Bench of this Court by a judgment

and order dated 30th March, 2023 has rejected the plaint filed in the above

suit being CS 30 of 2022.

In that view of the matter, this application cannot survive and the

same is accordingly disposed of.

(ARINDAM MUKHERJEE, J.)

pa

 
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