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Maganmal Sethia vs Malcom Munsif
2023 Latest Caselaw 1176 Cal/2

Citation : 2023 Latest Caselaw 1176 Cal/2
Judgement Date : 11 May, 2023

Calcutta High Court
Maganmal Sethia vs Malcom Munsif on 11 May, 2023
OD-4
                               ORDER SHEET


                             EC 135 of 2018
                           IA No.GA 1 of 2019
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE


                                MAGANMAL SETHIA
                                   VS.
                                MALCOM MUNSIF


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date: 11th May, 2023.

Ms. Noelle Banerjee, Mr. Dipak Dey, Ms. Shreyasi Manna, Advocates for decree holder.

Mr. Sanjoy Saha, Mr. S. S. Bayerd, Advocates for judgment debtor.

The Court : On the prayer of both the Advocates appearing on behalf

of the parties to this execution case, the matter be listed on 29th June,

2023.

(BIBHAS RANJAN DE, J.)

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