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Aditya B. Manaksia And Anr vs Union Of India And Ors
2023 Latest Caselaw 1174 Cal/2

Citation : 2023 Latest Caselaw 1174 Cal/2
Judgement Date : 11 May, 2023

Calcutta High Court
Aditya B. Manaksia And Anr vs Union Of India And Ors on 11 May, 2023
OD-2

                               ORDER SHEET

                              WPO/992/2023

                     IN THE HIGH COURT AT CALCUTTA
                       Constitutional Writ Jurisdiction
                              ORIGINAL SIDE


                      ADITYA B. MANAKSIA AND ANR.
                                 Versus
                        UNION OF INDIA AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
      Date : 11th May, 2023.

                                                                      Appearance:
                                                            Mr. Ishaan Saha, Adv.
                                                       Ms. Sananda Ganguli, Adv.
                                                         Mr. Shubradip Roy, Adv.
                                                              ...for the petitioners

                                                  Ms. Susmita Saha Dutta, Adv.
                                                                 ...for the UOI

            The Court: The respondent no.4 Bank continues to remain

unrepresented despite being served on two occasions.

List this matter tomorrow, i.e., on 12th May, 2023, under the

heading "For Judgment".

(MOUSHUMI BHATTACHARYA, J.)

bp.

 
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