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Lalit Kumar Bagla & Ors vs Rajiv Kumar Poddar And Ors
2023 Latest Caselaw 1164 Cal/2

Citation : 2023 Latest Caselaw 1164 Cal/2
Judgement Date : 10 May, 2023

Calcutta High Court
Lalit Kumar Bagla & Ors vs Rajiv Kumar Poddar And Ors on 10 May, 2023
OD 2

                                ORDER SHEET
                                 EC/90/2011
                    IA NO:GA/8/2011 (Old No:GA/1034/2011)
                       GA/9/2011 (Old No:GA/1035/2011)
                       GA/10/2011 (Old No:GA/1036/2011)
                       GA/11/2011 (Old No:GA/1038/2011)
                       GA/12/2011 (Old No:GA/1100/2011)
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE

                          LALIT KUMAR BAGLA & ORS.
                                     VS
                        RAJIV KUMAR PODDAR AND ORS.


    BEFORE:
    The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 10th May, 2023.

Appearance:

Mr. Animesh Paul, Adv.

...for the decree-holder

Mr. Srijib Chakraborty, Adv. Mr. Subhasis Chakraborty, Adv.

Mr. Amit Chowdhury, Adv. Ms. Sushmita Kumari Singh, Adv.

Mr. Deeptangsu Kar, Adv.

...for the intervenor

Ms. Shreya Trivedi, Adv. ...for the judgment-debtors

The Court: Heard Mr. Animesh Paul, learned Advocate for the decree-

holders.

Mr. Srijib Chakraborty, learned Advocate appears for the intervenors.

Let the matter appear on 9th June, 2023.

(BIVAS PATTANAYAK, J.)

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