Mukhuty Foundation vs National Faceless Assessment ...
2023 Latest Caselaw 1163 Cal/2

OD -2

                                ORDER SHEET

                               WPO/847/2023
                     IN THE HIGH COURT AT CALCUTTA
                    CONSTITUTIONAL WRIT JURISDICTION
                              ORIGINAL SIDE

                       MUKHUTY FOUNDATION
                                VS
           NATIONAL FACELESS ASSESSMENT CENTER AND ORS

  BEFORE:
  The Hon'ble JUSTICE MD. NIZAMUDDIN
  Date: 10th May, 2023.
                                                                        Appearance:
                                                    Mr. Abhratosh Majumder, Sr. Adv.
                                                            Mr. Avra Majumder, Adv.
                                                              Mr. Kausheyo Roy, Adv.
                                                                  ...For the Petitioner

                                                           Mr. Om Narayan Rai, Adv.
                                                              ...For the Respondents

The Court : Heard learned advocates appearing for the parties and

considering the submission of Mr. Rai opposing the writ petition on the

issue of maintainability of the writ petition filed by the petitioner which is a

trust by relying on an unreported decision of a co-ordinate Bench of this

Court dated 6th August, 2012 in W.P. No. 15317(W) of 2012 in the case of

'Bijan Banerjee Memorial Charitable Trust & Anr. vs. The State of West

Bengal & Ors.' and judgment of the Hon'ble Supreme Court in the case of

'Pratibha Pratisthan & Ors. vs. Manager, Canara Bank & Ors.' reported in

(2017) 3 Supreme Court Cases 712, this writ petition being WPO 847 of

2023 is dismissed as withdrawn with liberty to file afresh on the prayer of

Mr. Majumder, learned senior advocate appearing for the petitioner.

(MD. NIZAMUDDIN, J.)

TR/