M/S B2B Enclave Limited vs M/S Dreamnest Developers Llp
2023 Latest Caselaw 1148 Cal/2

ODC-15
                                 EC/188/2023
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE
                            [COMMERCIAL DIVISION]



                           M/S B2B ENCLAVE LIMITED
                                     VS
                        M/S DREAMNEST DEVELOPERS LLP



BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 4th May, 2023
                                                                                   Appearance:
                                                                         Mr. Sayan Datta, Adv.
                                                                     Mrs. Rituparna Saha, Adv.
                                                                      Mrs. Tanusree Bag, Adv.
                                                                           Mrs. M. Sarkar, Adv.
                                                                                ...for petitioner.

                                                                    Mr. Abhidipto Tarafder, Adv.
                                                                          ...for judgment debtor.

      The Court:- Counsel on behalf of the respondent prays for some further time

to file affidavit of assets. Accordingly, let affidavit of assets be filed within six weeks

from date.

(SHEKHAR B. SARAF, J.)

SK.