Homevista Decor And Furnishing ... vs Connect Residuary Private ...
2023 Latest Caselaw 1136 Cal/2

OD 13


                             ORDER SHEET
                              AP/358/2020
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                             ORIGINAL SIDE




           HOMEVISTA DECOR AND FURNISHING PVT. LTD. AND ANR.
                                 VS
                  CONNECT RESIDUARY PRIVATE LIMITED



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF
    Date: 3rd May, 2023.




                                                                 Appearance:
                                                  Mr. Krishnaraj Thaker, Adv.
                                                    Ms. Sreenita Ghosh, Adv.
                                                     Ms. Namrata Basu, Adv.
                                                   Ms. Sneha Singhania, Adv.
                                                          ...for the petitioners

                                                   Mr. Rishabh Karnani, Adv.
                                                        Mr. Sanjay Baid, Adv.
                                                         ...for the respondent

The Court: Notes of arguments filed in Court be taken on record.

Judgment is reserved.

(SHEKHAR B. SARAF, J.)

B.Pal