Kabari Pvt Ltd vs Shrimati Ila Basu & Ors
2023 Latest Caselaw 1123 Cal/2

OD-2
                                  ORDER SHEET

                                   EC/517/2014

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                                KABARI PVT LTD
                                       VS
                            SHRIMATI ILA BASU & ORS.


   BEFORE:
   The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 2nd May, 2023

Appearance:

Mr. R.N. Jhunjhunwala, Adv.

...for the decree-holder

The Court: Learned Advocate appearing on behalf of the decree-holder

has filed supplementary affidavit but prays for accommodation for service of

copy of the supplementary affidavit upon the learned Advocate-on-Record for

the judgment-debtors.

List this matter on 18th May, 2023.

(BIBHAS RANJAN DE, J.)

R.Bhar