Saroj Shah vs Firhad Hakim Anr Ors
2023 Latest Caselaw 862 Cal/2

OD - 2
                                ORDER SHEET
                                 CC/47/2022
                       IN THE HIGH COURT AT CALCUTTA
                      SPECIAL JURISDICTION [CONTEMPT]
                                ORIGINAL SIDE

                                SAROJ SHAH
                                    VS
                           FIRHAD HAKIM ANR ORS.

BEFORE:
The Hon'ble JUSTICE ANIRUDDHA ROY

Date : 31st March, 2023

Appearance:

Ms. Urmila Chakraborty, Adv.

Mr. Santosh Kanodia, Adv.

The Court : In view of the hearing in the appeal from the order,

wherefrom this contempt proceeding arose stood concluded and judgment

before the Hon'ble Division Bench is reserved, the contempt application is

directed to go out of the list for the time being. The petitioner shall be at

liberty to mention.

(ANIRUDDHA ROY, J.)

S.Das/