Kotak Mahindra Bank Ltd vs Asgar Hussain & Anr
2023 Latest Caselaw 851 Cal/2

OD-34
                                 EC/224/2015

                    IA No.GA/2/2020(Old No.GA/519/2020)

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                        KOTAK MAHINDRA BANK LTD.
                                -Versus-
                          ASGAR HUSSAIN & ANR.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 31st March, 2023 Appearance:

Ms. Shrayashee Das, Adv. ...for the award-holder

Mr. S.N. Mukherjee, Adv. Mr. Niraj Gupta, Adv.

Ms. Afroja Nusrat, Adv.

...for the judgment-debtor no. 2

The Court: Let this matter appear on 13th April, 2023 for examination

of the judgment-debtor no. 2.

The judgment-debtor no. 2 is also directed to hand over the

documents as directed by 10th April, 2023.

(SHEKHAR B. SARAF, J.)

bp/sg.