M/S South City Projects (Kolkata) ... vs Kolkata Metropolitan ...
2023 Latest Caselaw 843 Cal/2

OD-01+02

                                            ORDER SHEET
                                  IN THE HIGH COURT AT CALCUTTA
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                           ORIGINAL SIDE


                                          AP/383/2020
                      M/S SOUTH CITY PROJECTS (KOLKATA) LIMITED AND ANR
                                              VS
                       KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
                                             WITH
                                          AP/351/2020
                       KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY
                                              VS
                       M/S. SOUTH CITY PROJECTS (KOLKATA) LTD. AND ANR.


BEFORE:
HON'BLE JUSTICE RAJASEKHAR MANTHA

DATE: 30TH MARCH 2023.

APPEARANCE:

Mr. Abhrajit Mitra, Sr. Adv.; Mr. S. Bhattacharyya, Adv.; Mr. S. Datta, Adv.; Ms. S. Ghosh, Adv.; Mr. P.K.

Pal, Adv., appear.

Mr. K. Datta, Adv.; Mr. S. Bandopadhyay, Adv.; Ms. S. Chakraborty, Mr. R.K. Singh, Adv.; Mr. A. Das, Adv.;

Ms. A. Choudhury, Adv.; Ms. A. Choudhury, Adv., Appear.

THE COURT: Despite the matter having been fixed specially today, the counsel for the KMDA seeks

accommodation.

Learned counsel for the South City Projects, award holder, has filed notes of argument. The same is

kept on record.

Let the matter stand adjourned and be listed peremptorily on Thursday week, i.e. April 13, 2023.

It is made absolutely clear that on the next date no accommodation would be granted to the KMDA and

would file the notes of argument, failing which the hearing shall stand concluded and the judgment will be

reserved.

(RAJASEKHAR MANTHA, J)

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