Mumtaz Mehboob Munshi vs Commissioner Of Customs (Port)
2023 Latest Caselaw 825 Cal/2

OD-9

                           IN THE HIGH COURT AT CALCUTTA
                    CIVIL APPELLATE JURISDICTION (INCOME TAX)
                                   ORIGINAL SIDE


                                     APO/28/2023
                                   IA NO: GA/1/2023
                       MUMTAZ MEHBOOB MUNSHI
                                 VS.
            COMMISSIONER OF CUSTOMS (PORT), KOLKATA AND ORS.

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 29th March, 2023


                                                                               Appearance :
                                                               Mr. Atish Dipankar Roy, Adv.
                                                                Mr. Soumyajit Mishra, Adv.
                                                                             ...for appellant
                                                                        Mr. K.K. Maity, Adv.
                                                               Ms. Manasi Mukherjee, Adv.
                                                                      Mr. Kaushik Dey, Adv.
                                                                           ....for respondent

The Court : - Heard learned Counsel Mr. Atish Dipankar Roy, duly assisted by

Mr. Soumyajit Mishra, learned Advocate on behalf of the appellant and Mr. K.K. Maity,

learned Advocate duly assisted by Ms. Manasi Mukherjee, learned Advocate on behalf of

the respondent.

Hearing concluded. Judgment reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.) pkd/GH