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Bharat Heavy Electricals ... vs Optimal Power Synergy India Pvt. ...
2023 Latest Caselaw 816 Cal/2

Citation : 2023 Latest Caselaw 816 Cal/2
Judgement Date : 28 March, 2023

Calcutta High Court
Bharat Heavy Electricals ... vs Optimal Power Synergy India Pvt. ... on 28 March, 2023
OD-2
                                   AP/175/2020

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



           BHARAT HEAVY ELECTRICALS LIMITED-ELECTRIC DIVISION
                                Versus
                 OPTIMAL POWER SYNERGY INDIA PVT. LTD.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : March 28, 2023.

Appearance:

Mr. Touseef Khan, Adv.

Mr. Ishan Saha, Adv.

Mr. Arindam Pal, Adv.

Mr. Tilak Bose, Sr. Adv. Mr. Rohit Mukherjee, Adv.

The Court: Learned counsel appearing for the petitioner has filed an index

to the Note submitted on 13th March, 2023.

List this matter tomorrow, i.e., on 29th March, 2023 under the heading "For

Judgment".

(MOUSHUMI BHATTACHARYA, J.)

sg.

 
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