Maganmal Sethia vs Malcom Munsif
2023 Latest Caselaw 812 Cal/2

OD-2
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                   EC/135/2018
                                 IA NO: GA/1/2019

                                 MAGANMAL SETHIA
                                       VS
                                  MALCOM MUNSIF

    BEFORE:
    The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 28th March, 2023.

Appearance:

Ms.Noelle Banerjee, Adv. Mr. Dipak Dey, Adv.

Mr. S. Manna, Adv.

..for decree-holder.

Mr. Sanjay Saha, Adv.

Mr. S.S. Bayerd, Adv.

..for judgment-debtor

The Court:- On the prayer of learned advocate appearing on behalf of the

decree-holder, let this matter appear on 30th March, 2023.

(BIBHAS RANJAN DE, J.)

D.Ghosh