Srei Equipment Finance Limited vs Prabir Mondal
2023 Latest Caselaw 811 Cal/2

OD 2
                                 ORDER SHEET
                               IA NO. GA/1/2022
                                IN EC/313/2019
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                         SREI EQUIPMENT FINANCE LIMITED
                                       Vs
                                 PRABIR MONDAL


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 28th March, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv. Mr. Subhankar Chakraborty, Adv.

Ms. Ruchira Manna, Adv.

Mr. Lalratan Mondal, Adv.

The Court: The warrant of arrest issued against the judgment debtor no.1

is kept in abeyance for the time being.

He is directed to be present in Court on 21st April, 2023 for examination. If

he does not appear on that date, the warrant of arrest shall be activated once

again.

(SHEKHAR B. SARAF, J.)

sp/