Anurag Agarwal And Anr vs Lakshman Prasad Agarwal
2023 Latest Caselaw 798 Cal/2

OD-10
                                    ORDER SHEET

                                  IA No.GA 1 of 2022
                                          In
                                    CS 257 of 2021


                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                          ANURAG AGARWAL AND ANR.
                                    VS.
                          LAKSHMAN PRASAD AGARWAL


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 27th March, 2023.

                                Mr. Anuj Singh, Mr. Sankarsan Sarkar, Mr. Arka Banerjee,
                                                   Advocates for the plaintiffs/petitioners.

     Mr. Aniruddha Chatterjee, Mr. Chayan Gupta, Mr. Nigamasish Chakraborty, Mr. Rittick
                 Chowdhury, Mr. Anujit Mookerjee, Advocates for the defendant/respondent

The Court : Arguments have been made by the plaintiffs/petitioners

in support of their application for judgment upon admission made under

the provisions of Order XII Rule 6 of the Code of Civil Procedure, 1908 but

the same could not be concluded.

Let this matter appear in the list on 29th April, 2023.

(ARINDAM MUKHERJEE, J.)

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