Mukesh Kumar Dhandhania vs Prasanta Chakraborty And Anr
2023 Latest Caselaw 783 Cal/2

OD 24


                               ORDER SHEET
                                EC/107/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                         MUKESH KUMAR DHANDHANIA
                                    VS
                       PRASANTA CHAKRABORTY AND ANR.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 24th March, 2023.

Appearance:

Mr. Diptomoy Talukder, Adv. Mr. A.K. Upadhyay, Adv.

The Court: The judgment-debtor no.2 is present in Court. However,

counsel on behalf of the petitioner is not present in Court for carrying out the

examination.

The matter is adjourned for a period of six weeks.

(SHEKHAR B. SARAF, J.) B.Pal