M/S. Mohanlal Roongta And Anr vs Union Of India And Ors
2023 Latest Caselaw 778 Cal/2

OD-1
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                    EC/465/2019
                                  IA NO: GA/2/2022

                         M/S. MOHANLAL ROONGTA AND ANR
                                        VS
                              UNION OF INDIA AND ORS

      BEFORE:
      The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 24TH March, 2023.

Appearance:

Mr. Nilendu Bhattacharyya, Adv.

Ms. Sumita Shaw, Adv.

...for applicant.

The Court:- The decree holder is directed to serve a notice upon the

judgment debtor with an intimation that the matter will appear on 5TH April,

2023.

The decree holder will be at liberty to file affidavit-in-reply on the date

fixed.

(AJOY KUMAR MUKHERJEE, J.)

SK.