M/S. Zillon Infraprojects Pvt. ... vs Bharat Heavy Electricals Limited
2023 Latest Caselaw 770 Cal/2

ODC-10
                                   ORDER SHEET

                                    AP/313/2021

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)

                     M/S. ZILLON INFRAPROJECTS PVT. LTD.
                                      VS
                     BHARAT HEAVY ELECTRICALS LIMITED


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 23rd March, 2023
                                                                         Appearance:
                                                              Mr. Sumit Kumar, Adv.
                                                              Mr. Soumen Das, Adv.
                                                             Mr. Altamash Alim, Adv.
                                                                   ...for the petitioner

                                                    Mr. Aniruddha Bhattacharya, Adv.
                                                                 ...for the respondent

The Court: Affidavit-in-opposition and reply filed be taken on record.

Argument heard.

Notes of argument filed by the petitioner be taken on record. Respondent

shall be at liberty to file notes of argument by Monday (27.03.2023).

Matter is reserved for judgment.

(SHEKHAR B. SARAF, J.)

R.Bhar