M/S. Rana Chairs vs Director General (Town Planning) ...
2023 Latest Caselaw 767 Cal/2

OD-1                             ORDER SHEET
                                EC No.55 of 2017
                                      with
                                EC No.5 of 2017

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                         M/S. RANA CHAIRS
                                VS.
           DIRECTOR GENERAL (TOWN PLANNING) K.M.C. AND ORS


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date: 23rd March, 2023.

Appearance:

Mr. Chanchal Kr. Dutt, Adv.

...for the decree-holder

Mr. Arijit Dey, Adv.

...for the judgment-debtors

The Court:- This matter has been mentioned for correction of

typographical mistakes in the order dated 16th March, 2023 by the learned

advocate for the decree-holder.

In the second line of the said order, the words "writ petition" shall be

replaced by "execution case".

The department is directed to carry out the necessary correction in the

order dated 16th March, 2023.

(BIBHAS RANJAN DE, J.)

CS.