Satyam Iron And Steel Co. Pvt. Ltd vs The Commissioner
2023 Latest Caselaw 743 Cal/2

OD-10
                            IN THE HIGH COURT AT CALCUTTA
                                SPECIAL JURISDICTION
                                    ORIGINAL SIDE

                               CEXA/80/2018
                     SATYAM IRON AND STEEL CO. PVT. LTD.
                                    VS.
               THE COMMISSIONER, CENTRAL EXCISE & SERVICE TAX

BEFORE :
THE HON'BLE JUSTICE T.S. SIVAGNANAM
             And
THE HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Date : 21st March, 2023
                                                                       Appearance :
                                                          Mr. J.P. Khaitan, Sr. Adv.
                                                              Mr. Ananda Sen, Adv.
                                                          Ms. Anupa Banerjee, Adv.
                                                               Mr. Dipak Dey, Adv.
                                                                ... for the appellant.
                                                            Mr. Vipul Kundolia, Adv.
                                                        Ms. Manasi Mukherjee, Adv.
                                                              ... for the respondent.

The Court : We have heard Mr. J.P. Khaitan, learned senior counsel

assisted by Mr. Ananda Sen, Ms. Anupa Banerjee and Mr. Dipak Dey, learned

advocates for the appellant/assessee and Mr. Vipul Kundolia, learned standing

counsel assisted by Ms. Manasi Mukherjee, learned advocate for the

respondent/revenue.

Judgment reserved.

(T.S. SIVAGNANAM, J.)

(HIRANMAY BHATTACHARYYA, J.)

Spal/Akg.