Prime Hitech Textiles Llp vs Manish Kumar
2023 Latest Caselaw 731 Cal/2

OD-4
                                 ORDER SHEET

                          IA No.GA 4 of 2022
                                  In
                            CS 141 of 2021
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE


                        PRIME HITECH TEXTILES LLP
                                   VS.
                             MANISH KUMAR

BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 20th March, 2023.

Mr. Sabyasachi Choudhury, Mr. Neelesh Choudhury, Ms. Anuradha Poddar, Mr. Shounak Mukhopadhyay, Advocates for the plaintiff. Mr. Retobroto Kr. Mitra, Mr. Sankarsan Sarkar, Mr. Aditya Kanodia, Advocates for defendant.

The Court : This is an application inter alia for judgment upon

admission by the plaintiff in a suit for recovery of money said to have been

lent and advanced.

Substantial argument has been made by the plaintiff.

On The prayer of the defendant, the matter is adjourned and shall

appear on 22nd March, 2023.

(ARINDAM MUKHERJEE, J.)

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