Octavious Tea And Industries ... vs The New India Assurances Company ...
2023 Latest Caselaw 675 Cal/2

OD-8
                                     EC/258/2022
                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE



                     OCTAVIOUS TEA AND INDUSTRIES LIMITED
                                      VS
                   THE NEW INDIA ASSURANCES COMPANY LIMITED


BEFORE:
The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 15th March, 2023.

Appearance:

Mr. Utpal Bose, Sr. Adv. Mr. S. N. Ganguly, Adv.

Mr. Rajdeep Bhattacharyya, Adv.

Mr. Abhirup Chakraborty, Adv.

The Court:- Both parties are represented. The judgment-debtor seeks for two

weeks accommodation.

Let this matter appear on 5th April, 2023.

(AJOY KUMAR MUKHERJEE, J.)

SK.