Surendra Kumar Rungta vs Super Forgings And Steels Ltd
2023 Latest Caselaw 662 Cal/2

ORDER SHEET
                                                                           OCD-22

                            IA No. GA/4/2022
                                    In
                              CS/253/2021
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                         [COMMERCIAL DIVISION]

                        SURENDRA KUMAR RUNGTA
                                VERSUS
                     SUPER FORGINGS AND STEELS LTD.


  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date:14th March, 2023.
                                                                         Appearance:
                                                                Mr. K.C. Garg, Adv.
                                                         For the plaintiff/petitioner.

                                                       Mr. Krishnaraj Thaker, Adv.
                                                        Mr. Sankarsan Sarkar, Adv.
                                                           Mr. Aditya Kanodia, Adv.
                                                     For the defendant/respondent.

The Court :- After hearing the plaintiff/petitioner in support of this

application for summary judgment and the objections raised by the sole

defendant/respondent, the matter is adjourned and shall appear on 16th March,

2023 for further consideration.

(ARINDAM MUKHERJEE, J.)

snn.