Exchange Limited vs Turner Morrison Limited
2023 Latest Caselaw 611 Cal/2

OD-3 & 4
                              ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE



                               CS/230/2003

                       THE CALCUTTA STOCK
                        EXCHANGE LIMITED
                               VS
                     TURNER MORRISON LIMITED
              UTTAM KUMAR MONDAL MUKHERJEE PRASAD
                         AND ASSOCIATES

                              CS/29/2004
           IA NO: GA/1/2004(Old No:GA/1813/2004), GA/6/2022

                       TURNER MORRISON LTD.
                                VS
                        THE CALCUTTA STOCK
                     EXCHANGE ASSOCIATION LTD.



BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 1st March, 2023.


                                                                        Appearance:
                                                          Mr. Sumon Dutta Sr, Adv.
                                                            Mr. Chayan Gupta, Adv.
                                                        Ms. Uttam Kr. Mondal, Adv.
                                                       Mr. Rittick Chowdhury, Adv.
                                                               Ms. Maitree Roy, Adv.
                                                     ..for Calcutta Stock Exchange.

                                                        Mr. Ritoobrato Mitra, Adv.
                                                             Mr. S. Sengupta, Adv.
                                                     Ms. Sulagna Mukherjee, Adv.
                                                     Mr. Ashis Kr. Mukherjee, Adv.
                                                                 Mr. S. Prasad, Adv.
                                                             ..for Turner Morrison.



      The Court :-Perused the record of the learned Registrar, Original

Side dated 28th February, 2023 it is mentioned that IA No. GA No. 1 of

2004 (Old No:GA/1813/2004) was disposed of as Judgment                          on

10.02.2005

by the Hon'ble Justice Sengupta and the cause paper was

sent to the Old Record Department on 13.04.2006.

Registrar, Original Side is requested to place before this Court a

copy of the original order so mentioned on the returnable date.

Let the matter appear in the list on 23rd March, 2023.

(SUGATO MAJUMDAR, J.)

nm