D.Hira Ruitu Mahato @ Ranjit ... vs The State Of West Bengal
2023 Latest Caselaw 2221 Cal

31.03.2023

Court No.35 Item No. 51 CRA 183 of 2012

D.Hira Ruitu Mahato @ Ranjit Mahato Vs.

The State of West Bengal

Mr. Tapan Dutta Gupta, Mr. Kashiswar Ghosal.

... for the appellant

Mr. Pravas Bhattacharyya, Mr. M.F.A. Begg.

... for the State

Hearing of the matter is concluded. Let the matter be reserved for judgment.

Digitally signed by RAI RAI CHATTOPADHYAY CHATTOPADHYAY Date: 2023.03.31 15:48:31 +05'30'

(Rai Chattopadhyay, J.)