Citation : 2023 Latest Caselaw 2218 Cal
Judgement Date : 31 March, 2023
31.03.2023
Court No.35 Item No. 39 CRR 5 of 2015 With D.Hira CRAN 7 of 2017 (Old No. CRAN 4740 of 2017)
Indrajit Ghosal Vs.
The State of West Bengal & Anr.
Mr. Sourav Chatterjee, Ms. Namrata Chatterjee.
... for the petitioner
Mr. Madhusudan Sur, ld. APP., Mr. Dipankar Paramanick.
... for the State
Hearing of the matter is concluded. Let the matter be reserved for judgment.
(Rai Chattopadhyay, J.)
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