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Pradip Kumar Ganguly vs Reserve Bank Of India & Ors
2023 Latest Caselaw 2165 Cal

Citation : 2023 Latest Caselaw 2165 Cal
Judgement Date : 30 March, 2023

Calcutta High Court (Appellete Side)
Pradip Kumar Ganguly vs Reserve Bank Of India & Ors on 30 March, 2023
   D/L
Item No. 2
30.03.2023
 KOLE
                                WPA 24677 of 2012
                             Pradip Kumar Ganguly
                                   -Vs.-
                          Reserve Bank of India & Ors.



             Mr. Sanajit Kumar Ghosh,
                                                    ... for the petitioner.
             Mr. Alok Kumar Banerjee,
             Mr. Arunabha Sarkar,
                                              ... for the respondent no. 1.

Hearing is concluded. Judgment is reserved.

(Raja Basu Chowdhury, J.)

 
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